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Sushanka Ghosh vs Unknown
2021 Latest Caselaw 4868 Cal

Citation : 2021 Latest Caselaw 4868 Cal
Judgement Date : 15 September, 2021

Calcutta High Court (Appellete Side)
Sushanka Ghosh vs Unknown on 15 September, 2021
   01
15.09.2021

mb In the High Court at Calcutta Criminal Appellate Jurisdiction

C.R.A. 209 of 2017

In the matter of : Sushanka Ghosh......appellant

Mr. Arindam Jana, Mr. Sumanta Das ...for the appellant Mr. Bidyut Kumar Ray, Ms. Rita Dutta ...for the State

No further interim order need be passed since the

matter has already been reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

 
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