Citation : 2021 Latest Caselaw 4833 Cal
Judgement Date : 14 September, 2021
58. 14-09-2021
(ct. no.32) debajyoti CRM 3648 of 2021
In the matter of : Gopal Shit .... Petitioner.
Mr. Ayan Bhattacharyya, Mr. Sharequl Haque, Ms. Ankita Das Chakraborty, Mr. Sagnik Mukherjee ... For the Petitioner. Mr. Pradipta Ganguly ... For the State.
Hearing is concluded and the judgment is reserved.
( Bivas Pattanayak, J. ) ( Arijit Banerjee, J. )
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