Friday, 15, May, 2026
- Internship Opportunity at Mission Accessibility, Delhi [Full time; Stipend of Rs. 5k]: Apply Now!
- Internship Opportunity at Yachika Legal Associates, Noida: Apply Now!
- State's Faliure to provide Sun Shelter and Seat at Bus Stops is Violation of Article 21, Rules HC DB
- Trucks Parked on Roads without indication are Responsible of Accidents, Rules HC
- 21 साल से कम उम्र के पुरुष को नहीं दी जा सकती कानूनी सुरक्षा', लिव इन पर हाईकोर्ट का बड़ा फैसला
- HC says Right to Shared Household cannot become Weapon against Senior Citizens’ Property Rights
- A Relationship the Law cannot Bless: HC rules a Live-in arrangement cannot become a Judicial Workaround for a Marriage the Statute Forbids
- Route of vilification and intimidation adopted, HC initiates contempt proceedings Against Kejriwal
- SC to IIIT Allahabad: You cannot Advertise Permanence, deliver a Contract, and then hide behind Silence when asked to explain
- मैं चुप नहीं रह सकती हूं… आबकारी मामले में जस्टिस स्वर्ण कांता शर्मा ने दी अवमानना कार्रवाई की चेतावनी
- मृतका पर मिले सीमेन से क्यों नहीं मिलाया आरोपी का डीएनए, डीसीपी को हाईकोर्ट ने किया तलब
- Delhi CM mandates Weekly Two-Day WFH Policy for its employees to curb Fuel Consumption
- सीसीटवी कैमरे लगे होना कागजी दावा या वास्तव? हाई कोर्ट ने चंडीगढ़ के थानों की जमीनी हकीकत मांगी
- सिर्फ पुलिस बयान से नहीं तय होगी सजा: हाईकोर्ट ने उम्रकैद के आरोपी को किया बरी”
- BCI directs WB Bar Council to verify record of Mamata Banerjee's Enrollment & Practice History
