Mjunction Services Ltd vs Bijoy Kumar Gupta
2021 Latest Caselaw 1237 Cal/2

OD-315
                                   EC 230 of 2015

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                            MJUNCTION SERVICES LTD.
                                      VS
                              BIJOY KUMAR GUPTA


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 30th September, 2021.

Appearance:

Mr. Swarnendu Ghosh, Adv.

Ms. Suchismita Chatterjee, Adv. Mr. Malay Kumar Seal, Adv.

...for the decree-holder.

Ms. Monika Kalra, Adv.

Mr. Farhan Ghaffar, Adv.

Mr. Rahul Kinkar Pandey, Adv.

Ms. Shilpa Jati, Adv.

Mr. Md. Wasim Akram, Adv.

...for the judgment-debtor.

The Court: Learned counsel shall continue with his examination of the

judgment-debtor on 25th November, 2021 when the judgment-debtor shall be present

in Court. In the event the judgment-debtor is not present, the Court will consider the

prayer for enhancement of the security on the next occasion.

(MOUSHUMI BHATTACHARYA, J.)

s.pal