Citation : 2021 Latest Caselaw 1171 Cal/2
Judgement Date : 28 September, 2021
OD-1
ORDER SHEET
IA No. GA/9/2018
(Old No. GA/501/2018)
In
CS/144/2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO. P. LTD. &
ORS.
-VS-
ORIENT BEVERAGES LTD & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : September 28, 2021.
[Via video conference]
Appearance:
Mr. Zeeshan Haque, Adv. Mr. Subranil Dey, Adv. Ms. Sudipta Paul, Adv.
Mr. Kaushik Banerjee, Adv.
Mr. Anup Kanti Poddar, Adv. Ms. Moumi Yasmin, Adv.
The Court : List this matter tomorrow, i.e. on 29th September, 2021
under the heading "For Judgment".
(MOUSHUMI BHATTACHARYA, J.)
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