Bharat Heavy Electricals Ltd vs M/S. Hindustan Engineering And ...
2021 Latest Caselaw 1161 Cal/2

OD-15
                                  EC/362/2018
                               IA NO: GA/1/2019
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                             (Via Video Conference)



                   BHARAT HEAVY ELECTRICALS LTD.
                              Versus
        M/S. HINDUSTAN ENGINEERING AND INDUSTRIES LTD. (HEIL)


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th September, 2021.

Appearance:-

Mr.Utpal Bose, Sr. Adv.

The Court : None appears on behalf of the decree-holder.

The judgment-debtors are represented.

Let this matter appear in the monthly list of November, 2021. In the

meantime, the judgment-debtors are directed to serve a notice to the Advocate

appearing on behalf of the decree-holder informing them of the returnable date

and the decree -holder is directed to file an Affidavit of Service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh