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Indusind Bank Limited vs Barun Dev Singhania & Anr
2021 Latest Caselaw 1123 Cal/2

Citation : 2021 Latest Caselaw 1123 Cal/2
Judgement Date : 27 September, 2021

Calcutta High Court
Indusind Bank Limited vs Barun Dev Singhania & Anr on 27 September, 2021
OD-22
                                  EC/81/2009
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)



                           INDUSIND BANK LIMITED

                                     Versus

                        BARUN DEV SINGHANIA & ANR.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

Appearance:-

Mr.Prabhat Srivastava, Adv.

The Court : At the instance of the decree-holder, let this matter appear

on 30 September 2021. In the meantime, the decree-holder is directed to serve

a notice on the judgment-debtors informing them of the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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