Parakh Service Station vs The New Teri Association Ltd
2021 Latest Caselaw 1120 Cal/2

Citation : 2021 Latest Caselaw 1120 Cal/2
Judgement Date : 27 September, 2021

Calcutta High Court

Parakh Service Station vs The New Teri Association Ltd on 27 September, 2021

OD-10
                                    EC/123/2005
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Via Video Conference)



                           PARAKH SERVICE STATION

                                        Versus

                         THE NEW TERI ASSOCIATION LTD.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

The Court : None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf.

The decree-holder is represented and submits that the decree remains

unsatisfied till date.

The decree-holder is directed to serve a notice on all the judgment-

debtors and the Advocate Receiver.

Let this matter appear on 30 September 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

Download the LatestLaws.com Mobile App