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Hdb Financial Services Limited vs Abdul Ohab & Anr
2021 Latest Caselaw 1095 Cal/2

Citation : 2021 Latest Caselaw 1095 Cal/2
Judgement Date : 24 September, 2021

Calcutta High Court
Hdb Financial Services Limited vs Abdul Ohab & Anr on 24 September, 2021
OD - 15

                                   EC 407/2018
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                        HDB FINANCIAL SERVICES LIMITED
                                   VERSUS
                              ABDUL OHAB & ANR.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 24th September, 2021.

                                                                              Appearance:
                                                               Mr.Sayak Ranjan Ganguly,
                                             Ms. Barnana Sen, Advs., for the decree-holder.
                                                     .

The Court: An accommodation is prayed for on behalf of the decree-holder.

None appears on behalf of the judgment-debtors nor is any accommodation

prayed for on their behalf.

Let this matter appear on 30 September 2021.

(RAVI KRISHAN KAPUR, J.)

S.Das AR[CR]

 
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