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M/S. Europcell Gmbh vs Stateman Ltd
2021 Latest Caselaw 1084 Cal/2

Citation : 2021 Latest Caselaw 1084 Cal/2
Judgement Date : 24 September, 2021

Calcutta High Court
M/S. Europcell Gmbh vs Stateman Ltd on 24 September, 2021
OD-53


                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/271/2020

                           M/S. EUROPCELL GMBH
                                  Versus
                              STATEMAN LTD.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th September, 2021

Appearance:

Ms. Amrita Pandey, Adv.

The Court: An accommodation is prayed for on behalf of the judgment

debtor. Let this matter appear on 1st October, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

 
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