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Srei Equipment Finance Ltd vs Shantanu Sarkar And Anr
2021 Latest Caselaw 1014 Cal/2

Citation : 2021 Latest Caselaw 1014 Cal/2
Judgement Date : 21 September, 2021

Calcutta High Court
Srei Equipment Finance Ltd vs Shantanu Sarkar And Anr on 21 September, 2021
OD-44


                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/48/2019

                      SREI EQUIPMENT FINANCE LTD.
                                 Versus
                       SHANTANU SARKAR AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st September, 2021

Appearance:

Mr. Raghunath Ghosh, Adv.

Ms. S. Roy, Adv.

....for the decree-holder

Mr. Shiv Shankar Banerjee, Adv. Mr. Santanu Chatterjee, Adv. ...for the judgment-debtors

The Court: At the instance of the parties, let this matter appear in the

Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

 
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