M/S. Tata Motors Ltd. & Anr vs The State Of West Bengal & Ors
2021 Latest Caselaw 5349 Cal

04.10.2021
   p.b.
 Sl. No.35.

                          W.P.A. 13174 of 2021
                                With
                          W.P.A. 13175 of 2021
                          (Through Video Conference)


                   M/s. Tata Motors Ltd. & Anr.
                                Vs.
                   The State of West Bengal & Ors.

              Mr. Sumit Gadodia,
              Mr. Avra Mazumdar,
              Ms. Sudeshna Mazumdar,
              Ms. Riya Bhattacharjee,
              Mr. Sumit Jha.
                                 ........for the petitioners.
              Mr. Sourav Chunder,
              Mr. Sourav Sengupta.
                                 ........for the respondent no.4.

Mr. J. Khan, Mr. Bhaskar Sengupta.

.........for the respondent. Mr. A. Ray, Mr. T. M. Siddiqui, Mr. D. Ghosh, Mr. S. mukherjee, Mr. N. Chatterjee.

........for the State.

On the submission of the parties that these two

matters are similar to issue like in W.P.A. 5306 of 2021

(M/s. Tata Steel Limited & Anr. Vs. State of West Bengal &

Ors.), let it be tagged with W.P.A. No.5306 of 2021 and be

treated as analogous and these two writ petitions will be

treated as reserved for judgment.

(Md. Nizamuddin, J.)