Kanhaiya Dusad Alias Kanailal ... vs Smt. Babita Devi Dusad & Anr
2021 Latest Caselaw 5319 Cal

D/L 34. C.R.R. No.1480 of 2020 October 1, (Via Video Conference)

Bpg.

In Re: An application under Section 401 read with Section 482 of the Code of Criminal Procedure, 1973;

Kanhaiya Dusad alias Kanailal Dusad Versus Smt. Babita Devi Dusad & Anr.

Mr. Kollol Kumar Basu, Mr. Debapriya Samanta, Mr. S. Mukherjee, Mr. Jannat Ul Firdous.

...for the petitioner.

Mr. Kunal Ganguly.

...for the opposite party No.1/wife.

Ms. Manisha Sharma.

...for the State.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)