M/S. Kse Electricals Pvt. Ltd vs The Project Director
2021 Latest Caselaw 1330 Cal/2

ODC-18

                                      AP/232/2021

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                (Commercial Division)

                M/S. KSE ELECTRICALS PVT. LTD.
                            Versus
THE PROJECT DIRECTOR, BANGLADESH RURAL ELECTRIFICATION BOARD
                           AND ANR.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 8th October, 2021.
      [Via Video Conference]


                                                                              Appearance:
                                                                 Mr. Rajarshi Dutta, Adv.
                                                                 Mr. V. V. V. Sastry, Adv.
                                                                    Mr. Tridib Bose, Adv.
                                                                 Mr. Debjyoti Saha, Adv.

                                                                   Mr. K. R. Thaker, Adv.


             The Court : The petitioner and the respondent no.2 have handed up

their respective notes of submissions.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

bp.