Dr. Sanjit Kumar Saha vs Board Of Trustees For Syama Prasad ...
2021 Latest Caselaw 1328 Cal/2

Citation : 2021 Latest Caselaw 1328 Cal/2
Judgement Date : 8 October, 2021

Calcutta High Court

Dr. Sanjit Kumar Saha vs Board Of Trustees For Syama Prasad ... on 8 October, 2021

ORDER SHEET

                          WPO 533 of 2021
                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                           ORIGINAL SIDE


                   DR. SANJIT KUMAR SAHA
                              VS.
            BOARD OF TRUSTEES FOR SYAMA PRASAD MOOKERJEE
                        PORT KOLKATA & ANR.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th October, 2021



                                    Mr. Soumya Majumder, Ms. Sanjukta Dutta,
                                                 Advocates for the petitioner.

                            Mr. Kishore Datta, Sr. Advocate, Mr. Subhankar Nag,
                                 Mr. Snehashis Sen, Advocates for respondents.

The Court : Hearing concluded. Judgment reserved.

( ARINDAM MUKHERJEE, J.)

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