Colliers International India ... vs Siddha Real Estate Development ...
2021 Latest Caselaw 1315 Cal/2

ODC-7

                                    ORDER SHEET

                                    GA No. 1 of 2021
                                     CS/59/2021

                          IN THE HIGH COURT AT CALCUTTA
                                Admiralty Jurisdiction
                                   ORIGINAL SIDE

         COLLIERS INTERNATIONAL INDIA PROPERTY SERVICES PVT. LTD.
                                   -VS-
                SIDDHA REAL ESTATE DEVELOPMENT PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 7th October, 2021.
     [Via Video Conference]
                                                                              Appearance:
                                                                 Mr. Jishnu Saha, Sr. Adv.
                                                                Mr. Surojit Dasgupta, Adv.
                                                           Ms. Sanchari Chakraborty, Adv.

                                                         Mr. Satadeep Bhattacharya, Adv.
                                                                      Mr. Arijit Basu, Adv.
                                                                Mr. Pratik Majumder, Adv.

                The Court : This is an application for judgment on admissions for a

     sum of Rs.40 lakhs being the balance amount of the minimum sum of Rs.60

     lakhs as pleaded in the relevant paragraph of the application.

                Learned counsel appearing for the respondent prays for a direction

for affidavits.

Let affidavit-in-opposition be filed one week after the Court

reconvenes in November, 2021; reply within a week thereafter.

List this matter in the fourth week of November, 2021.

(MOUSHUMI BHATTACHARYA, J.)

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