Citation : 2021 Latest Caselaw 1304 Cal/2
Judgement Date : 5 October, 2021
OD - 3
EC 61/2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
VERSUS
PAIGAMBER MASHAKSAB MULLA & ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 5th October, 2021.
Appearance:
Mr. Paritosh Sinha,
Mr. K.K. Pandey, Advs.,
for the decree-holder.
.
The Court: It is submitted on behalf of the decree-holder that the
judgment-debtors have approached them and they are at an advanced stage of
settling the disputes by and between the parties.
In view of the aforesaid, the order dated 13 September 2021 is stayed until
further orders of Court.
Let this matter appear in the Monthly List of December, 2021.
(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]
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