Magma Fincorp Limited vs Jitendra Behera & Ors
2021 Latest Caselaw 1302 Cal/2

OD - 4
                                    EC 261/2019
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                             MAGMA FINCORP LIMITED
                                    VERSUS
                             JITENDRA BEHERA & ORS.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 5th October, 2021.

                                                                             Appearance:
                                                                      Mr. Paritosh Sinha,
                                                                 Mr. K.K. Pandey, Advs.,
                                                                    for the decree-holder.

                                                     .

The Court: It is submitted on behalf of the decree-holder that the

judgment-debtors have approached them and they are at an advanced stage of

settling the disputes by and between the parties.

In view of the aforesaid, the order dated 13 September 2021 is stayed until

further orders of Court.

Let this matter appear in the Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]