S. K. Sarawagi & Company Pvt. Ltd vs Big Boss Steel & Alloys Ltd
2021 Latest Caselaw 1294 Cal/2

OD-9
                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                            ORIGINAL SIDE

                           IA No. GA/4/2021
                             In CS/84/2012

                 S. K. SARAWAGI & COMPANY PVT. LTD.
                              VERSUS
                    BIG BOSS STEEL & ALLOYS LTD.

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 4th October, 2021.

                                                     Appearance:
                                           Mr.   Dhruba Ghosh, Sr. Adv.
                                           Mr.   Sourabh Guhathakurta, Adv.
                                           Mr.   Bikash Kumar Roy, Adv.
                                           Mr.   Sourav Sardar, Adv.

                                           Mr. Sanjay Jhunjhunwala, Adv.
                                           Ms. Meenakshi Manot, Adv.


       The Court: This is an application for judgment on admissions for a

sum of Rs.2.55 crores. Since it has been submitted by learned Counsel

appearing for the respondent that the petitioner had filed a similar

application under Chapter 13A of the Original Side Rules of this Court

sometime in 2012, let both the applications along with GA/2/2012 and

GA/3/2012 be listed in the 4th week of November, 2021. Let affidavit-in-

opposition be filed within a week from the date Court reconvenes in

November, 2021; reply within two weeks thereafter.

(MOUSHUMI BHATTACHARYA, J.)

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