(Formerly Known M/S. Capital ... vs Faruk Mondal And Ors
2021 Latest Caselaw 1280 Cal/2

OD-30
                                    EC 445 of 2019

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                           IDFC FIRST BANK LIMITED
                  (FORMERLY KNOWN M/S. CAPITAL FIRST LIMITED)
                                       VS
                             FARUK MONDAL AND ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th October, 2021.

Appearance:

Ms. Pooja Sett, Adv.

...for the decree-holder.

The Court: It is submitted on behalf of the decree-holder that the service has

not yet been effected on the judgment-debtors.

Let this matter appear in the monthly list of November, 2021. In the

meantime, the decree-holder is directed to file an affidavit of service on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

s.pal