Meena Khemka & Ors vs Shefields Ltd. & Ors
2021 Latest Caselaw 1270 Cal/2

OD - 16
                                    EC 56/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                              MEENA KHEMKA & ORS.
                                    VERSUS
                             SHEFIELDS LTD. & ORS.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 1st October, 2021.
                                                                                Appearance :
                                                                             Mr. Anuj Singh,
                                                                 Adv., for the decree-holder.

                                                     .

The Court: The decree-holder is represented. None appears on behalf of the

judgement-debtors nor is any accommodation prayed for on their behalf.

The decree-holder is directed to serve a notice on the judgment-debtors

and the Engineer-Commissioner. The time to file the report is extended for a

period of four weeks from date.

Let this matter appear in the Monthly List of November, 2021.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]