M/S. Capital First Limited vs Sr Construction & Ors
2021 Latest Caselaw 1268 Cal/2

OD - 20
                                    EC 60/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                            M/S. CAPITAL FIRST LIMITED
                                     VERSUS
                           SR CONSTRUCTION & ORS.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 1st October, 2021.
                                                                              Appearance :
                                                                    Mrs. Tutul Das Singh,
                                                                           Mr. Amar Singh,
                                                                            Ms. Pooja Sett,
                                                                          Mr. Ranjit Singh,
                                                              Advs., for the decree-holder.

                                                      .

The Court: It is submitted on behalf of the decree-holder that the matter is

ready for examination of the judgment-debtor. Let this matter appear on 9

November 2021 for fixing a date for examination of the judgment-debtor.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtors and the Advocates appearing on behalf of the judgment-

debtors informing them of the returnable date.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]