Srei Equipment Finance Ltd vs Sukumar Chanda
2021 Latest Caselaw 1264 Cal/2

Citation : 2021 Latest Caselaw 1264 Cal/2
Judgement Date : 1 October, 2021

Calcutta High Court

Srei Equipment Finance Ltd vs Sukumar Chanda on 1 October, 2021

OD-30
                                     EC/542/2018
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                            SREI EQUIPMENT FINANCE LTD
                                       VS
                                 SUKUMAR CHANDA


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st October, 2021.

Appearance:

Mr. S. Banerjee, Adv.

The Court: At the instance of the decree-holder, let this matter appear

on October 7, 2021.

In the meantime the decree holder is directed to ascertain whether service

has effected on the judgment debtor.

(RAVI KRISHAN KAPUR, J.)

SK/pkd.

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