Shree Shree Iswar ... vs Amstar Investments (P) Ltd
2021 Latest Caselaw 1253 Cal/2

OD-46

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]


                                 EC/599/2018

              SHREE SHREE ISWAR SATYANARAYANJEE & ORS.
                               Versus
                     AMSTAR INVESTMENTS (P) LTD.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st October, 2021

Appearance:

Mr. Joy Saha, Sr. Adv.

Ms. Urmila Chakraborty, Adv. Mr. Aasish Chowdhury, Adv.

Mr. Ishan Saha, Adv.

Mrs. Aindrila Basu, Adv. ...for the judgment-debtor

The Court : An accommodation is prayed for on behalf of the decree-

holders. The judgment-debtor is represented.

Let this matter appear in the Monthly List of December, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag