Tata Motors Finance Ltd vs Mohammed Taufique
2021 Latest Caselaw 1247 Cal/2

OD-62


                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/650/2018

                         TATA MOTORS FINANCE LTD.
                                  Versus
                           MOHAMMED TAUFIQUE


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st October, 2021

Appearance:

Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv.

The Court:- This is an application for execution of an award dated 23 rd

February, 2018.

The decree-holder is directed to serve a notice on the judgment debtor

informing them of the passing of this order and file an affidavit of service on the

returnable date.

Let this matter appear in the Monthly List of November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO