Citation : 2021 Latest Caselaw 5841 Cal
Judgement Date : 25 November, 2021
AD. 165.
November 25, 2021. MNS.
(Through Video Conference)
WPA No. 14845 of 2021
Gayatri Devi @ Singh Vs.
CESC Limited and others
Mr. Bidyut Kumar Halder, Mr. Indranil Halder
...for the petitioner.
Mr. Madhusudan Sur
...for the CESC Limited.
Heard both sides.
Hearing is concluded and judgment reserved.
(Sabyasachi Bhattacharyya, J.)
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