Mohan Gupta & Ors vs Union Of India & Ors
2021 Latest Caselaw 5728 Cal

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22.11.2021.
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                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                             APPELLATE SIDE

                        W.P.A. No. 6458 of 2020
                         (Via video conference)

                          Mohan Gupta & Ors.
                                   Vs.
                          Union of India & Ors.


                   Mr. Jishnu Saha,
                   Ms. Sonal Shah,
                   Mr. Kushagra Shah,
                   Mr. Aniket Chaudhury
                              ... for the petitioners

                   Mr. Avinash Kankani
                             ...for the respondents

Heard learned counsel appearing for the parties.

Hearing is concluded.

Learned counsel for the parties are requested to

file their respective written notes of argument by

November 26, 2021.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)