Citation : 2021 Latest Caselaw 5676 Cal
Judgement Date : 15 November, 2021
38 15.11.2021 MAT 899 of 2021 Ct-08 with I.A No. CAN 1 of 2021
The West Bengal Board of Primary Education Vs.
ar Swadesh Das & Ors.
Mr. Lakshmi Gupta, Sr. Adv Mr. Subir Sanyal Mr. Ratul Biswas ... For the Appellant
Mr. Biswabrata Basu Mallick ... For the D.P.S.C, Uttar Dinajpur
Mr. Supriyo Chattopadhyay Mr. Sabyasachi Mondal ... For the State
Being dissatisfied with the judgment and order dated 27th August, 2021 passed by the Hon'ble Justice Abhijit Gangopadhyay in WPA 265 of 2019 this appeal is preferred. In terms of the said order dated 27th August, 2021, His Lordship directed the matter to be placed before the Hon'ble the Chief Justice (Acting) to take appropriate steps, where certain directions were issued upon the Board. Accordingly, we feel it appropriate to place this mandamus appeal before the Hon'ble Chief Justice.
This matter is accordingly released from the list.
(Saugata Bhattacharyya,J.) (Soumen Sen, J.)
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