M/S. Bansilal Leisure Parks Ltd vs State Fisheries Development ...
2021 Latest Caselaw 5660 Cal

   19
11.11.2021
 tkm/ct. 15
                                FAT 148 of 2021
                                 CAN 1 of 2021
                          M/s. Bansilal Leisure Parks Ltd.
                                         vs.
                 State Fisheries Development Corporation Ltd. & Ors.

                 Mr. Shaktinath Mukherjee, Sr. Adv.
                 Mr. Amiya Narayan Mukherjee
                 Mr. Rajesh Gupta
                 Ms. S Mohanty
                                                 ...... for the appellant

                 Mr. Ayan Banerjee
                                            ...... for respondent no. 2 & 3

Heard Mr. Mukherjee, learned senior counsel for the

appellant.

Mr. Banerjee, learned counsel for the respondent no. 2

and 3 submits that an appeal has been preferred against

the self-same judgment and decree being FAT 42 of 2021.

List both the matters together two weeks hence.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)