Rakesh Flour Mills Pvt. Ltd vs Williamson Magor And Co. Ltd
2021 Latest Caselaw 1429 Cal/2

ODC 4

                                  ORDER SHEET
                                   EC/127/2021
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                              COMMERCIAL DIVISION


                            RAKESH FLOUR MILLS PVT. LTD.
                                       Versus
                           WILLIAMSON MAGOR AND CO. LTD.



        BEFORE:
        The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 15th November, 2021.

(Via Video Conference)

Appearance:

Mr. Aditya Kanodia, Adv.

Mr. Sankarsan Sarkar, Adv.

Mr. I. Basu, Adv.

Mr. Srinjoy Bhattacharya, Adv.

The Court: Mr. Sankarsan Sarkar, counsel appearing on behalf of the

decree-holder submits that certain payments have been made by the judgment-

debtor and further instalments are to be paid in the month of December, 2021.

He, accordingly, prays that the matter may be directed to go out of the list with

liberty to mention.

In light of the above submissions, this matter is directed to go out of the

list with liberty to the parties to mention.

(SHEKHAR B. SARAF, J.) B.Pal