Voltas Limited vs Laxmipat Surana
2021 Latest Caselaw 1397 Cal/2

OD - 77
                                  EC 356/2019
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                 VOLTAS LIMITED
                                    VERSUS
                                LAXMIPAT SURANA


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR
    Date : 9th November, 2021.

                                                                                Appearance:
                                                                         Mr. Chayan Gupta,
                                                                    Mr. Souvik Chowdhury,
                                                                     Mr. Sourajit Dasgupta,
                                                                Advs., for the decree-holder.

                                                                        Mr.Aniruddha Mitra,
                                        Mr. Dhilon Sengupta, Advs., for the judgment-debtor.


                                                      .

The Court : Let this matter appear on 7 December, 2021 under the heading

'For Examination of Judgment-Debtor'. The judgment-debtor undertakes to be

present on the adjourned date of hearing.

(RAVI KRISHAN KAPUR, J.) S.Das AR[CR]