Srei Equipment Finance Ltd vs Ashok Kumar Gurjar
2021 Latest Caselaw 1392 Cal/2

OD-32
                                    EC/203/2018
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                          SREI EQUIPMENT FINANCE LTD.
                                      VS
                             ASHOK KUMAR GURJAR


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

Appearance:

Mr. Satarup Banerjee, Adv.

The Court: It is submitted on behalf of the decree holder that they have

been unable to serve the judgment debtors. Accordingly, let there be a substituted

service in the form of paper publication one in a local newspaper of English

publication and one in vernacular language newspaper in the jurisdiction where

the judgment debtor resides.

List this matter on 7th December, 2021.

The decree-holder is directed to file an affidavit of service on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

SK