A J Tea House Private Limited vs Dhanoa Food & Hospitality Pvt Ltd
2021 Latest Caselaw 1387 Cal/2

Citation : 2021 Latest Caselaw 1387 Cal/2
Judgement Date : 9 November, 2021

Calcutta High Court

A J Tea House Private Limited vs Dhanoa Food & Hospitality Pvt Ltd on 9 November, 2021

OD-46
                                  EC/545/2018
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                      A J TEA HOUSE PRIVATE LIMITED
                                   VS
                    DHANOA FOOD & HOSPITALITY PVT LTD



     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th November, 2021.

The Court: None appears on behalf of the decree-holder nor is the

judgment debtor represented.

Let this matter appear on 15 November, 2021.

(RAVI KRISHAN KAPUR, J.)

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