Citicorp Finance (India) Ltd vs Mdmobarak Hussain & Anr
2021 Latest Caselaw 1352 Cal/2

OD-32

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/314/2017

                       CITICORP FINANCE (INDIA) LTD.
                                  Versus
                       MDMOBARAK HUSSAIN & ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th November, 2021

Appearance:

Mr. Swatarup Bhattacharya, Adv.

....for the decree-holder

The Court:- None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf. The decree-holder is represented.

In view of the non-appearance of the judgment-debtors, let this matter

appear on 18th November, 2021.

In the meantime, the decree-holder is directed to serve a notice on the

Advocate on behalf of the judgment-debtors as well as the judgment-debtors

informing them of the returnable date and file an affidavit-of-service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

TO