Citation : 2021 Latest Caselaw 258 Cal/2
Judgement Date : 4 March, 2021
OD-19
WPO/1022/2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
(Via Video Conference)
SHIB NATH SAHA
Versus
THE STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 4th March, 2021.
Appearance:-
Mr.Debdutta Basu, Adv.
Ms.Deblina Chatterjee, Adv.
The Court : Heard the parties. The petitioner relies on a judgment
passed by the Hon'ble Supreme Court.
The respondents are represented and seek for an accommodation to
consider the said judgment.
List this matter on 7th April, 2021.
(RAVI KRISHAN KAPUR, J.)
D.Ghosh
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