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Supriya Kumar Gooptu & Anr vs Smt. Aloka Gooptu
2021 Latest Caselaw 245 Cal/2

Citation : 2021 Latest Caselaw 245 Cal/2
Judgement Date : 3 March, 2021

Calcutta High Court
Supriya Kumar Gooptu & Anr vs Smt. Aloka Gooptu on 3 March, 2021
OD 1

                                 CS 144 of 2015

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                         SUPRIYA KUMAR GOOPTU & ANR.
                                    VERSUS
                              SMT. ALOKA GOOPTU


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 3rd March, 2021 APPEARANCE:

Mr. Sayan Ganguly,Adv.

Ms. Mudrika Khaitan,Adv.

The Court:- After hearing the plaintiff, let this matter appear

tomorrow, i.e. on 4th March, 2021 under the heading "Judgment".

(ARINDAM MUKHERJEE, J.)

s.chandra

 
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