Nand Lal Shaw vs Union Of India & Ors
2021 Latest Caselaw 241 Cal/2

                                       ORDER SHEET
                                   WPO NO. 508 OF 2019
                             IN THE HIGH COURT AT CALCUTTA
                               Constitutional Writ Jurisdiction
                                      ORIGINAL SIDE

                                     NAND LAL SHAW
                                         Versus
                                  UNION OF INDIA & ORS.


    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
    Date : 2nd March , 2021

                                                 Appearance :
                                                 Mr. R. K. Chowdhury,
                                                 Mr. T.K. Mitra, Advs.,
                                                 for the petitioner.

                                                 Ms. Aparna Banerjee, Adv.,
                                                 for the respondent.

The Court : The supplementary affidavit and affidavit-in-opposition thereto filed

today be kept on record.

Heard both sides. The matter reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

S.Das AR[CR]