Citation : 2021 Latest Caselaw 230 Cal/2
Judgement Date : 1 March, 2021
ORDER SHEET
OD-2
IA NO. GA/2/2020
IN EC/ 243/2017
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL JURISDICTION
TALAT AHMED & ORS.
VERSUS
PRABHADEEP CONSTRUCTION PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 1st March, 2021.
(Via Video Conference)
Appearance:
Mr. Swatarup Banerjee, Adv.
Mr. Pritosh Sinha, Adv. Ms. Manali Bose, Adv. Mr. Saubhik Chowdhury, Adv.
Mr. Sariful Haque, Adv. Mr. Dripto Majumdar, Adv. Ms. Ayusmita Sinha, Adv.
The Court: Hearing concluded. Judgment reserved.
(DEBANGSU BASAK, J.)
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