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Babul Atarthi vs Smt. Anita Bhattacharya
2021 Latest Caselaw 2260 Cal

Citation : 2021 Latest Caselaw 2260 Cal
Judgement Date : 19 March, 2021

Calcutta High Court (Appellete Side)
Babul Atarthi vs Smt. Anita Bhattacharya on 19 March, 2021
19.03.2021
Ct. No.9
S/L No.118
 KS

                                      S.A. 459 of 2008

                                      Babul Atarthi
                                            -Vs.-
                                   Smt. Anita Bhattacharya

                                      (Via Video Conference)


                                        Mr. Asish Bagchi
                                        Mr. K. Dalal
                                                     .....For the Appellant
                                        Mr. Bhaskar Ghosh
                                        Mr. B. Gayen
                                        Mr. Dilip Kumar Maity
                                                     ....For the Respondent

Heard learned advocate for both the parties in part.

Compilation of the judgments of Courts below relating to

the pleadings of the parties are separately filed in Court be

kept in the record.

Let the matter be listed on 31st March, 2021 for

consideration.

(Shivakant Prasad, J.)

 
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