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Shiba Prasad Banerjee vs The State Of West Bengal And Others
2021 Latest Caselaw 1930 Cal

Citation : 2021 Latest Caselaw 1930 Cal
Judgement Date : 12 March, 2021

Calcutta High Court (Appellete Side)
Shiba Prasad Banerjee vs The State Of West Bengal And Others on 12 March, 2021

Daily List 32.

Bpg.

March 12,

In the High Court at Calcutta Constitutional Writ Jurisdiction (Via Video Conference)

W.P.A.20340 of 2019 With CAN 1 of 2020 (Old No.182 of 2020) With CAN 2 of 2020

Shiba Prasad Banerjee Versus The State of West Bengal and others

Mr. Saptangsu Basu, Mr. Swarup Paul, Mr. Surya Maity, Ms. Amrita Maji, Ms. Mrinalini Majumder.

...for the petitioner.

Mr. Samrat Sen, Mr. Amitava Mitra, Ms. Amrita Panja.

...for the State.

Hearing is concluded.

Judgment is reserved.

(Sabyasachi Bhattacharyya, J.)

 
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