RVW/158/2014
2021 Latest Caselaw 1746 Cal

8        08.03.2021
sd

Ct .9.
                                           RVW 158 of 2014



                                Mr. J. L. Ray
                                           ..For the appellants.
                                Mr. H. Banerjee, Sr. Adv.
                                          ..For the respondents.

It is submitted by Mr. Haradhan Banerjee, learned

senior advocate for the respondents that the appeal has been

heard on contest and has been disposed of. Now the review

application has been filed only to drag the matter as the

forum against the judgment passed in appeal is before the

Hon'ble Supreme Court. It is also submitted that several

adjournments have been sought on behalf of the review

petitioner.

Be that as it may, let the matter appear on 5th April

2021.

(Shivakant Prasad, J. )