FMA/478/2012
2021 Latest Caselaw 1724 Cal

Citation : 2021 Latest Caselaw 1724 Cal
Judgement Date : 5 March, 2021

Calcutta High Court (Appellete Side)

FMA/478/2012 on 5 March, 2021

    77.
5.03.2021
   S.D.

                                  F.M.A. 478 of 2012

                 Mr. Prasanta Kumar Banerjee
                 Ms. Indrani Nandi
                 Ms. Krishna Yadav
                                          ..For the Appellant.

                 Mr. Sourav Sen
                                            ..For the Respondent.

Appeal is heard in full.

Let the matter appear on 8.3.2021 under the heading

"For Judgment".

(Shivakant Prasad, J.)

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