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M/S. Pearson Drums & Barrels Pvt. ... vs The General Manager
2021 Latest Caselaw 1646 Cal

Citation : 2021 Latest Caselaw 1646 Cal
Judgement Date : 3 March, 2021

Calcutta High Court (Appellete Side)
M/S. Pearson Drums & Barrels Pvt. ... vs The General Manager on 3 March, 2021
3rd March,
 2021
 (AK)
  29

                            W.P.A. 21710 of 2017

                   M/s. Pearson Drums & Barrels Pvt. Ltd.
                                     Vs.
                   The General Manager, Consumer Education
                   & Protection Cell of Reserve Bank of India &
                   Ors.


                          Mr. Nilendu Bhattacharya
                          Ms. Arunima Lala
                          Mr. A.K. Upadhyay
                                           ...For the Petitioner.

                          Ms. Suchismita Chatterjee
                          Mr. Malay Kumar Seal
                             ...For the Respondent nos. 1, 2 & 3.

Mr. Snehashis Sen Mr. Abhishek Banerjee ...For the Respondent nos. 4 to 6.

Heard all the contending parties.

Hearing concluded.

Matter reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

 
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