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National Insurance Company ... vs Dil Kumar Limbu & Anr
2021 Latest Caselaw 1611 Cal

Citation : 2021 Latest Caselaw 1611 Cal
Judgement Date : 1 March, 2021

Calcutta High Court (Appellete Side)
National Insurance Company ... vs Dil Kumar Limbu & Anr on 1 March, 2021
   Ct. 10
Item No.78
01.03.2021
 (suvendu)

                         FMAT 1298 OF 2017




                National Insurance Company Limited
                                Vs.
                        Dil Kumar Limbu & Anr.




                     Mr. Samim Ahammed
                            ...............for the Appellant



                The appellant is represented.

                None appears on behalf of the respondents.

The appellant is directed to serve a notice

upon the respondents informing them about

the adjourned date of hearing.

This appeal is directed against a judgment

and order dated 28th July, 2017.

Let this matter appear on 23 rd March,

2021.

(Ravi Krishan Kapur, J.)

 
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