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FMAT/555/2020
2021 Latest Caselaw 1610 Cal

Citation : 2021 Latest Caselaw 1610 Cal
Judgement Date : 1 March, 2021

Calcutta High Court (Appellete Side)
FMAT/555/2020 on 1 March, 2021
90
     01.03. 2021
         jb.
                              F.M.A.T. 555 of 2020
                                   +
                               CAN 1 of 2021


                         Mr. Parimal Kr. Pahari
                                 ....For the Appellant


                         The appeal is directed against a judgment and

                   order dated 21st October, 2020.



                         None appears on behalf of the respondents.

The appellant is directed to serve a notice on the

respondents informing them of the adjourned date of

hearing.

Let this matter appear on 11th March, 2021.

The appellant is directed to file an affidavit-of-

service evidencing service prior to the adjourned date of

hearing.

(Ravi Krishan Kapur, J.)

 
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