Citation : 2021 Latest Caselaw 3494 Cal
Judgement Date : 29 June, 2021
29.06.2021
ns Ct.04 S.A.T. No.3563 of 2000
Syed Nazrul Bari & Ors.
Vs.
Syed Samsuddin Alias Samu & Ors.
The second appeal tender is of year 2000. Two
defects have been reported. They are omission to file
certified copies of judgment and decree of trial Court and
second Judge's copy. None appears on behalf of
appellants.
Let notice be issued to the learned advocate,
enclosing copy of this order, for taking steps to remove the
defects as well as that the appeal will be listed in monthly
list of August, 2021. In event steps are not taken or
appellants continue to go unrepresented or either of the
above, the appeal is likely to be dismissed on adjourned
date or thereafter.
List in monthly list of August, 2021.
Additional Stamp Reporter will report on
removal of defects or omission, as the case may be.
(Arindam Sinha, J.)
(Biswajit Basu, J.)
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