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Sri Gourhari Patra vs State Of West Bengal & Ors
2021 Latest Caselaw 3441 Cal

Citation : 2021 Latest Caselaw 3441 Cal
Judgement Date : 25 June, 2021

Calcutta High Court (Appellete Side)
Sri Gourhari Patra vs State Of West Bengal & Ors on 25 June, 2021

25.06.2021

ns Ct.04 S.A.T. No.2825 of 2000 With I.A. No.C.A.N. 1 of 2001 (not found)

Sri Gourhari Patra.

Vs.

State of West Bengal & Ors.

The second appeal tender is of year 2000.

Additional Stamp Reporter reported that there is

discrepancy on dates appearing in certified copy of

judgment of lower appellate Court. We do not think this is

a defect that requires removal before the appeal can be

moved for admission. It has been so listed but none

appears on behalf of appellant.

Let notice be issued to the learned advocate,

enclosing copy of this order, that the appeal will be listed in

monthly list of August, 2021. In event appellants continue

to go unrepresented, the appeal is likely to be dismissed on

adjourned date or thereafter.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Biswajit Basu, J.)

 
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