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Minor Azizul Seikh & Ors vs Md. Ismail Seikh & Anr
2021 Latest Caselaw 3153 Cal

Citation : 2021 Latest Caselaw 3153 Cal
Judgement Date : 8 June, 2021

Calcutta High Court (Appellete Side)
Minor Azizul Seikh & Ors vs Md. Ismail Seikh & Anr on 8 June, 2021

08.06.2021

PG

S.A.T. 818 of 2000 (Via Video Conference) r

Minor Azizul Seikh & Ors.

Vs.

Md. Ismail Seikh & Anr.

This is second appeal tender of year 2000.

Defect has been reported on omission to file certified

copies of judgment and decree of the trial Court. Let

notice be issued to the learned advocate for taking

steps to remove the defect and that the appeal will be

listed in monthly list of August, 2021. In event no

steps are taken, the appeal is likely to be dismissed.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Abhijit Gangopadhyay, J.)

 
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