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Smt. Mithilabala Mondal & Ors vs State Of West Bengal & Ors
2021 Latest Caselaw 3152 Cal

Citation : 2021 Latest Caselaw 3152 Cal
Judgement Date : 8 June, 2021

Calcutta High Court (Appellete Side)
Smt. Mithilabala Mondal & Ors vs State Of West Bengal & Ors on 8 June, 2021

08.06.2021

ns Ct.04 S.A.T. No. 1330 of 1998 With I.A. No.C.A.N. 1 of 2001 (not found)

Smt. Mithilabala Mondal & Ors.

Vs.

State of West Bengal & Ors.

This second appeal tender is of year 1998.

Report is that certified copy of impugned judgment is not

there for perusal by Hon'ble second Judge.

Let notice be issued to the learned advocate for

furnishing the second copy and that the appeal will be

listed in monthly list of August, 2021.

List in monthly list of August, 2021.

(Arindam Sinha, J.)

(Abhijit Gangopadhyay, J.)

 
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