Mrs. Anuradha Malik vs The Calcutta Stock Exchange ...
2021 Latest Caselaw 480 Cal/2

OD 2

                              ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                      Civil Appellate Jurisdiction
                            ORIGINAL SIDE

                           IA GA 1 of 2021
                         RVWO 7 of 2021 with
                           APD 204 of 2021

                      MRS. ANURADHA MALIK
                             Versus
              THE CALCUTTA STOCK EXCHANGE LIMITED


   BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
           AND
   The Hon'ble JUSTICE KAUSIK CHANDA
   Date : 30th July, 2021.


                                                              Appearance :
                                                   Mr. Rohit Banerjee, Adv.
                                                   Mr. Paritosh Sinha,Adv.
                                                 Ms. Shravashee Das, Adv.
                                                    Mr. Jishnujit Roy, Adv.
                                                        ...for the Petitioner
                                                      Mr.Anirban Roy,Adv.
                                         Mr. Satadeep Bhattacharyya, Adv.
                                                  Mr.Subhajit Ghosh, Adv.
                                                    Ms. Trini Joarder, Adv.
                                                      ...for the Respondent

                                                                          .

The Court: Since the appeal is against the judgment and order

passed by one of us (Debangsu Basak, J.) and since the review applicant

seeks review of the appeal directed against such judgment and order, the

review application is released on the ground of one of us (Debangsu

Basak, J.).

(DEBANGSU BASAK, J.)

(KAUSIK CHANDA, J.) TR/